Mangoo And Others vs State Of U.P. & Another
2016 Latest Caselaw 3704 ALL

Citation : 2016 Latest Caselaw 3704 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mangoo And Others vs State Of U.P. & Another on 4 July, 2016

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 131 of 2002
 

 
Appellant :- Mangoo And Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- S.G. Hasanain,Shiv Sagar Singh
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For judgment, see my judgment of date passed in First Appeal No.139 of 2009 (Pradeep Kumar and others v. State of U.P. and others ).

Order Date :- 4.7.2016

Ak/

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