Savita Devi vs State Of U.P. And 3 Others
2016 Latest Caselaw 3686 ALL

Citation : 2016 Latest Caselaw 3686 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Savita Devi vs State Of U.P. And 3 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29778 of 2016
 

 
Petitioner :- Savita Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Agnihotri Kumar Tripathi,Anil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar,Hridai Narain Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case as supplementary fresh on 12.07.2016.

Order Date :- 4.7.2016

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