Nitin Kumar Singh And 12 Ors. vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 7497 ALL

Citation : 2016 Latest Caselaw 7497 ALL
Judgement Date : 9 December, 2016

Allahabad High Court

Nitin Kumar Singh And 12 Ors. vs State Of U.P. And 2 Ors. on 9 December, 2016

Bench: Dilip Gupta, Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 29500 of 2016
 

 
Petitioner :- Nitin Kumar Singh And 12 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Shailendra Nath Tiwari
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Manoj Kumar Gupta,J.

Disposed of.

For detailed order, see order of the date passed in Writ-A No.28971 of 2016 Sunil Kumar Singh & 61 others Vs. State of U.P. & others and connected matters.

A certified copy of the order passed in Writ-A No.28971 of 2016 shall accompany a certified copy of this order.

(Manoj Kumar Gupta, J.) (Dilip Gupta, J.)

Order Date :- 9.12.2016

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