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Sonu @ Randhir vs State Of U.P.
2016 Latest Caselaw 7426 ALL

Citation : 2016 Latest Caselaw 7426 ALL
Judgement Date : 6 December, 2016

Allahabad High Court
Sonu @ Randhir vs State Of U.P. on 6 December, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42512 of 2016
 

 
Applicant :- Sonu @ Randhir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Sri Sushil Kumar Pandey, counsel for the applicant, has filed supplementary affidavit today, which is taken on record.

Let counter affidavit be filed within three weeks by the learned A.G.A.

Rejoinder affidavit may be filed within a week thereafter.

List in the week commencing 18th January, 2017.

Order Date :- 06.12.2016

Vinod.

 

 

 

 
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