Ajay Mehra vs State Of U.P.
2016 Latest Caselaw 7400 ALL

Citation : 2016 Latest Caselaw 7400 ALL
Judgement Date : 5 December, 2016

Allahabad High Court

Ajay Mehra vs State Of U.P. on 5 December, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42353 of 2016
 

 
Applicant :- Ajay Mehra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajnikant Pandey
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Learned A.G.A. prays for and is granted three weeks time to file counter affidavit. The applicant will have one week thereafter to file rejoinder affidavit.

List this case in the week commencing 16th January, 2017.

Order Date :- 05.12.2016.

Vinod.

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