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Smt. Bittan vs State Of U.P.
2016 Latest Caselaw 7387 ALL

Citation : 2016 Latest Caselaw 7387 ALL
Judgement Date : 5 December, 2016

Allahabad High Court
Smt. Bittan vs State Of U.P. on 5 December, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42319 of 2016
 

 
Applicant :- Smt. Bittan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jahangir Jamshed Munir,Zia Uddin Ahmad
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

The case be placed before the appropriate Bench according to the roster, if possible day after tomorrow, i.e. on 07.12.2016, as fresh.

Order Date :- 05.12.2016

Vinod.

 

 

 
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