Ashutosh Bajpai And 6 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7384 ALL

Citation : 2016 Latest Caselaw 7384 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Ashutosh Bajpai And 6 Others vs State Of U.P. And 2 Others on 2 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12721 of 2016
 
Petitioner :- Ashutosh Bajpai And 6 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ashwini Kumar Awasthi,Manish Tiwary
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Manish Tiwray, learned counsel for the petitioners and Sri Imran Sayed, learned A.G.A for the State are present.

List after 11.12.2016 along with the report of the Mediation Centre.

Till the next date of listing, interim order, if any, shall continue.

(Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 2.12.2016

G.S

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