Madan Lal And 5 Ors vs State Of U.P. And Another
2016 Latest Caselaw 7361 ALL

Citation : 2016 Latest Caselaw 7361 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Madan Lal And 5 Ors vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 27527 of 2014
 

 
Applicant :- Madan Lal And 5 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ankit Agarwal,Bharat Garg
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

On the illness slip of Sri Ankit Agrawal, learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 01.12.2016.

Vinod.

Download the LatestLaws.com Mobile App