Arvind Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 5572 ALL

Citation : 2016 Latest Caselaw 5572 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Arvind Kumar vs State Of U.P. And 3 Others on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 85 of 2016
 

 
Applicant :- Arvind Kumar
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Kamlesh Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant states that he does not want to press this application and the same may be dismissed as not pressed.

The application is, therefore, dismissed as not pressed.

Order Date :- 31.8.2016

G.S

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