Jamuna Prasad vs State Of U.P.
2016 Latest Caselaw 5557 ALL

Citation : 2016 Latest Caselaw 5557 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Jamuna Prasad vs State Of U.P. on 30 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4348 of 2012
 

 
Appellant :- Jamuna Prasad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Krishna Gopal,Madhusudan Dixit,Vikas Rana
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

On the request of learned counsel for the appellant, the matter is passed over for the day.

List in the next cause list for final hearing.

Order Date :- 30.8.2016

G.S

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