Shahnawaz Danish vs Director General Medical Edu & ...
2016 Latest Caselaw 5546 ALL

Citation : 2016 Latest Caselaw 5546 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Shahnawaz Danish vs Director General Medical Edu & ... on 30 August, 2016

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 17021 of 2016
 

 
Petitioner :- Shahnawaz Danish
 
Respondent :- Director General Medical Edu & Training Lko & Ors
 
Counsel for Petitioner :- Ashok Kumar Singh,Mahima Pahwa
 
Counsel for Respondent :- Sanjay Bhasin,K. Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Dismissed vide order of date passed on the separate sheets contained in Writ Petition No.16998 (MS) of 2016.

Order Date :- 30.8.2016

akverma

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