Muid Ahmad & Another vs State Of U.P. & Others
2016 Latest Caselaw 5533 ALL

Citation : 2016 Latest Caselaw 5533 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Muid Ahmad & Another vs State Of U.P. & Others on 29 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6159 of 1999
 

 
Applicant :- Muid Ahmad & Another
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- L.M.Singh
 
Counsel for Opposite Party :- Govt.Advocate,Madan Mohan
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to communicate the order dated 27.5.2013 to the Housing Commissioner, U.P. Avas Evam Vikas Parishad, Lucknow for its compliance and it is expected that the Housing Commissioner, U.P. Avas Evam Vikas Parishad, Lucknow shall appoint counsel to appear in this case on the next date of listing.

Let the matter be listed after one month.

Order Date :- 29.8.2016

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