Anupam Sharma vs C.B.I.
2016 Latest Caselaw 5522 ALL

Citation : 2016 Latest Caselaw 5522 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Anupam Sharma vs C.B.I. on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 246 of 2013
 

 
Appellant :- Anupam Sharma
 
Respondent :- C.B.I.
 
Counsel for Appellant :- B.C. Mishra
 
Counsel for Respondent :- Pranay Krishna
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 6.9.2016, as unlisted.

Order Date :- 29.8.2016

G.S

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