Jagdish Chandra Dixit vs State Of U.P. And Another
2016 Latest Caselaw 5513 ALL

Citation : 2016 Latest Caselaw 5513 ALL
Judgement Date : 26 August, 2016

Allahabad High Court

Jagdish Chandra Dixit vs State Of U.P. And Another on 26 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Criminal Misc. Application No. 6658 of 1998
 
                           In 
 
Case :- APPLICATION U/S 482 No. - 8441 of 1997
 

 
Applicant :- Jagdish Chandra Dixit
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Yogesh Agarwal
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out. No-one has appeared in the revised list on behalf of the applicant to press the application for restoration to recall the order dated 18.12.1997.

The case is pending since 1997 and cannot be kept pending for years together by mere filing the restoration application way back in the year 1998.

The restoration application is dismissed for want of prosecution.

Office is directed to communicate this order to the court below within three days through Fax.

The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 26.8.2016