Rajanji vs State Of U.P. & Others
2016 Latest Caselaw 5501 ALL

Citation : 2016 Latest Caselaw 5501 ALL
Judgement Date : 26 August, 2016

Allahabad High Court

Rajanji vs State Of U.P. & Others on 26 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7094 of 2000
 

 
Applicant :- Rajanji
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- J.J.Munir
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kr. Shukla
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today by learned counsel appearing on behalf of the opposite party no.5 is taken on record.

Learned counsel for the applicant prays for and is granted two weeks' time to file supplementary rejoinder affidavit.

Let the matter be listed in the week commencing 12.9.2016.

Order Date :- 26.8.2016

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