Manjoor & Others vs State Of U.P. & Another
2016 Latest Caselaw 5499 ALL

Citation : 2016 Latest Caselaw 5499 ALL
Judgement Date : 26 August, 2016

Allahabad High Court

Manjoor & Others vs State Of U.P. & Another on 26 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 1998 of 2007
 

 
Revisionist :- Manjoor & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Archana Tyagi,N.I. Zafri,Pankaj Tyagi
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the revisionist, let the matter be listed after two weeks.

Order Date :- 26.8.2016

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