Deepak Bangali vs State Of U.P.
2016 Latest Caselaw 5493 ALL

Citation : 2016 Latest Caselaw 5493 ALL
Judgement Date : 24 August, 2016

Allahabad High Court

Deepak Bangali vs State Of U.P. on 24 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 3103 of 2010
 

 
Revisionist :- Deepak Bangali
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Navin Singh,S.D. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri S.D. Dwivedi, learned counsel for the revisionist.

The revision pertains to the year of 2010 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 24.8.2016

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