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Sudhir Kumar vs State Of U.P. & Another
2016 Latest Caselaw 5462 ALL

Citation : 2016 Latest Caselaw 5462 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Sudhir Kumar vs State Of U.P. & Another on 23 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 3073 of 2008
 

 
Revisionist :- Sudhir Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Manvendra Dixit
 
Counsel for Opposite Party :- Govt. Advocate,K.P.Srivastava,P.K.Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

This is the listing application filed by the revisionist.

Case called out in the revised list. No one has appeared on behalf of the revisionist to press the listing application.

Accordingly, the application is dismissed for want of prosecution.  

Order Date :- 23.8.2016

RU

 

 

 
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