Kamlakant vs State Of U.P. And Others
2016 Latest Caselaw 5450 ALL

Citation : 2016 Latest Caselaw 5450 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Kamlakant vs State Of U.P. And Others on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 5601 of 2006
 

 
Revisionist :- Kamlakant
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Surendra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri Surendra Tiwari, learned counsel for the revisionist.

Order Date :- 23.8.2016

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