Satyendra Kumar vs State Of U.P.
2016 Latest Caselaw 5430 ALL

Citation : 2016 Latest Caselaw 5430 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Satyendra Kumar vs State Of U.P. on 23 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 3446 of 2016
 

 
Appellant :- Satyendra Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pavan Kumar Srivastava
 
Counsel for Respondent :- G.A.,Surendra Kumar
 

 
Hon'ble Raghvendra Kumar,J.

Order on bail application

List in the week commencing 26.9.2016.

Order Date :- 23.8.2016

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