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Sri Panchayati Akhara ... vs Ram Prakash Pathak And Another
2016 Latest Caselaw 5384 ALL

Citation : 2016 Latest Caselaw 5384 ALL
Judgement Date : 22 August, 2016

Allahabad High Court
Sri Panchayati Akhara ... vs Ram Prakash Pathak And Another on 22 August, 2016
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5539 of 2016
 

 
Petitioner :- Sri Panchayati Akhara Mahanirvani V.S.B.D.S.S.
 
Respondent :- Ram Prakash Pathak And Another
 
Counsel for Petitioner :- Brijesh Chandra Naik
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Allowed.

For orders, see order of dated passed in the connected Matter under Article 227 No.2023 of 2016 (Sri Panchayati Akhara Mahanirvani Vaidik Sanatan Bharti v. Ram Prakash Pathak & Another.)

Order Date :- 22.8.2016

Jyotsana

 

 

 
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