Bhagwati Devi & Others vs State Of U.P. & Others
2016 Latest Caselaw 5341 ALL

Citation : 2016 Latest Caselaw 5341 ALL
Judgement Date : 20 August, 2016

Allahabad High Court

Bhagwati Devi & Others vs State Of U.P. & Others on 20 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1008 of 2000
 

 
Applicant :- Bhagwati Devi & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- R.S. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Madan Mohan
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri R.S. Mishra, learned counsel for the applicants.

The petition pertains to the year of 2000 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 20.8.2016

Download the LatestLaws.com Mobile App