Mohd. Sidduque & Others vs State Of U.P. & Others
2016 Latest Caselaw 5286 ALL

Citation : 2016 Latest Caselaw 5286 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Mohd. Sidduque & Others vs State Of U.P. & Others on 17 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 15627 of 1999
 

 
Petitioner :- Mohd. Sidduque & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Irshad Ali
 
Counsel for Respondent :- C.S.C.,K.A.Ansari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner as drawn the attention of the Court to an order dated 20.08.2009 passed in Special Appeal No.558 of 1994 where a direction has been issued to decide the following cases.

1. Writ Petition No.30158 of 1993.

2. Writ Petition No.39437 of 1993.

3. Writ Petition No.5780 of 1994.

4. Writ Petition No.29392 of 1997.

5. Writ Petition No.15627 of 1999.

6. Writ Petition No.26799 of 1999.

Office is directed to list the aforesaid cases along with this writ petition.

Order Date :- 17.8.2016

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