Jitendra Deo Upadhayay vs State Of U.P.& 4 Ors.
2016 Latest Caselaw 5229 ALL

Citation : 2016 Latest Caselaw 5229 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Jitendra Deo Upadhayay vs State Of U.P.& 4 Ors. on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19972 of 2013
 

 
Petitioner :- Jitendra Deo Upadhayay
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Kirtikar Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel may file counter affidavit within six weeks.

Office is directed to submit a report regarding service on respondent nos. 4 and 5.

List after ten days.

Order Date :- 16.8.2016

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