Smt.Durga Devi vs The Director,Rajya Krishi ...
2016 Latest Caselaw 5204 ALL

Citation : 2016 Latest Caselaw 5204 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Smt.Durga Devi vs The Director,Rajya Krishi ... on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5398 of 2013
 

 
Petitioner :- Smt.Durga Devi
 
Respondent :- The Director,Rajya Krishi Utpadan Mandi Parishad And Ors.
 
Counsel for Petitioner :- K.Kumar Tripathi
 
Counsel for Respondent :- Satish Mandhyan,Mansoor Ahmad,SC
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 03.02.2016 Sri Puneet Bhadauria was granted a month's time to file counter affidavit. No counter affidavit has been filed.

In the interest of justice, six weeks and no more time is granted to file counter affidavit.

List after expiry of the said period.

Learned counsel for the respondent is not present in the Court. Learned counsel for the petitioner may inform him about this order, in writing, within three days.

Order Date :- 12.8.2016

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