Preeti Devi vs State Of U.P. & Others
2016 Latest Caselaw 5197 ALL

Citation : 2016 Latest Caselaw 5197 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Preeti Devi vs State Of U.P. & Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 71925 of 2011
 

 
Petitioner :- Preeti Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Bhupendra Kumar Tripathi,B.D.Sharma
 
Counsel for Respondent :- C.S.C.,Indresh Chandra,R.K.Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

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