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Mohd. Ayub vs Algarh Muslim ...
2016 Latest Caselaw 5190 ALL

Citation : 2016 Latest Caselaw 5190 ALL
Judgement Date : 12 August, 2016

Allahabad High Court
Mohd. Ayub vs Algarh Muslim ... on 12 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22382 of 2011
 

 
Petitioner :- Mohd. Ayub
 
Respondent :- Algarh Muslim University,Aligarh & Others
 
Counsel for Petitioner :- Anil Kumar Aditya
 
Counsel for Respondent :- Sunita Agarwal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

AU

 

 

 
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