Sharif And Anr. vs State Of U.P.
2016 Latest Caselaw 5176 ALL

Citation : 2016 Latest Caselaw 5176 ALL
Judgement Date : 11 August, 2016

Allahabad High Court

Sharif And Anr. vs State Of U.P. on 11 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1171 of 2016
 

 
Appellant :- Sharif And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prakash Chandra Srivastav
 
Counsel for Respondent :- G.A.,Krishna Mohan Tripathi
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 17.8.2016.

Order Date :- 11.8.2016

G.S

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