Devraj vs State Of U.P.
2016 Latest Caselaw 5163 ALL

Citation : 2016 Latest Caselaw 5163 ALL
Judgement Date : 11 August, 2016

Allahabad High Court

Devraj vs State Of U.P. on 11 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25018 of 2016
 

 
Applicant :- Devraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashish Goyal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Supplementary affidavit filed today on behalf of applicant is taken on record.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

List on 12.9.2016 before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 11.8.2016

G.S

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