Chandra Kanta vs Divisional Manager, Life ...
2016 Latest Caselaw 5095 ALL

Citation : 2016 Latest Caselaw 5095 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Chandra Kanta vs Divisional Manager, Life ... on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16347 of 2016
 

 
Petitioner :- Chandra Kanta
 
Respondent :- Divisional Manager, Life Insurance Corporation And Another
 
Counsel for Petitioner :- Ram Prakash
 
Counsel for Respondent :- Manish Goyal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List again.

Order Date :- 10.8.2016

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