Central Bank Of India Secretary Of ... vs Central Bank Of India Regional ...
2016 Latest Caselaw 4982 ALL

Citation : 2016 Latest Caselaw 4982 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Central Bank Of India Secretary Of ... vs Central Bank Of India Regional ... on 8 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1702 of 1999
 

 
Petitioner :- Central Bank Of India Secretary Of Agra Unit N.K.Upadhayay
 
Respondent :- Central Bank Of India Regional Officer, Agra & Others
 
Counsel for Petitioner :- I.M.Tripathi
 
Counsel for Respondent :- Kushal Kant,S. Tiwari,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 8.8.2016

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