Narendra Bahadur Singh vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 4973 ALL

Citation : 2016 Latest Caselaw 4973 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Narendra Bahadur Singh vs State Of U.P. And 4 Ors. on 8 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34762 of 2016
 

 
Petitioner :- Narendra Bahadur Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Abhishek Mishra
 
Counsel for Respondent :- C.S.C.,Rohit Ranjan Agarwal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Rohit Ranjan Agarwal has put in appearance on behalf of respondent nos. 3, 4 and 5. He may seek instruction in the matter.

Put up this case as supplementary fresh on 30.08.2016.

Order Date :- 8.8.2016

Download the LatestLaws.com Mobile App