Prabhu Dayal Alias Parsadi Lal vs State Of U.P. And Others
2016 Latest Caselaw 4967 ALL

Citation : 2016 Latest Caselaw 4967 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Prabhu Dayal Alias Parsadi Lal vs State Of U.P. And Others on 8 August, 2016

Bench: Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION No. - 3874 of 2011
 

 
Revisionist :- Prabhu Dayal Alias Parsadi Lal
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Sunil Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Shashi Dhar Pandey 
 
Hon'ble Prabhat Chandra Tripathi, J.

List has been revised.

Sri Bhishma Pal Singh holding brief of Sri Sunil Kumar Yadav, learned counsel for the revisionist, Sri Amit Kumar Pandey, holding brief of Sri Shashi Dhar Pandey, counsel for respondent nos. 2 to 5, and learned A.G.A for respondent no. 1 - State are present.

On the request of of learned counsel for opposite party nos. 2 to 5, the case is passed over for the day.

Order Date :- 08.08.2016.

Vinod.

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