Arvind Kumar vs State Of U.P. And Anr.
2016 Latest Caselaw 4952 ALL

Citation : 2016 Latest Caselaw 4952 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Arvind Kumar vs State Of U.P. And Anr. on 8 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36453 of 2016
 

 
Petitioner :- Arvind Kumar
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Vijay Kumar,Ajit Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Vijay Kumar Dixit
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Vijay Kumar Dixit has put in appearance on behalf of respondent no. 2. He may seek instruction in the matter.

Put up this case in the additional cause list on 26.08.2016.

Order Date :- 8.8.2016

Download the LatestLaws.com Mobile App