Amjad And Another vs State Of U.P. And 2 Others
2016 Latest Caselaw 4929 ALL

Citation : 2016 Latest Caselaw 4929 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Amjad And Another vs State Of U.P. And 2 Others on 5 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 19310 of 2016
 

 
Applicant :- Amjad And Another
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Ramesh Kumar Ojha
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Heard.

This application for seeking time extension has been filed alongwith affidavit. Cause shown in the affidavit is sufficient to allow the application accordingly, ten day's further time is allowed to the applicants to comply with the order dated 28.06.2016, passed in Application U/s 482 No. 19310 of 2016.

Order Date :- 05.08.2016.

Vinod.

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