Smt. Meetu Singh vs State Of U.P. & 3 Others
2016 Latest Caselaw 4812 ALL

Citation : 2016 Latest Caselaw 4812 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Smt. Meetu Singh vs State Of U.P. & 3 Others on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 112 of 2016
 

 
Applicant :- Smt. Meetu Singh
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Sashi Shankar Tripathi,Anil Kumar Tripathi
 
Counsel for Opposite Party :- G.A.,D.N. Mishra
 

 
Hon'ble Pratyush Kumar,J.

Supplementary counter affidavit filed today is taken on record.

Learned counsel for the applicant prays for and is granted short adjournment to rectify the error in the transfer application.

List on 19.8.2016.

Order Date :- 3.8.2016

G.S

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