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Fateh Singh And Another vs State Of U.P. And Another
2016 Latest Caselaw 4805 ALL

Citation : 2016 Latest Caselaw 4805 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Fateh Singh And Another vs State Of U.P. And Another on 3 August, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 482 No. - 22236 of 2016
 

 
Applicant :- Fateh Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shiva Kant Dubey
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

Sri Pravendra Kumar Chauhan, Advocate, has filed his Vakalatnama today, on behalf of respondent no. 2, which is taken on record.

Learned counsel for the applicants submitted that the matter may be pass over for the day. The prayer is allowed.

Put up on Monday i.e. 08.08.2016, as fresh.

Order Date :- 03.08.2016.

Vinod.

 

 

 

 
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