Ramsoorat Giri vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 4779 ALL

Citation : 2016 Latest Caselaw 4779 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Ramsoorat Giri vs State Of U.P. And 3 Ors. on 2 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33416 of 2016
 

 
Petitioner :- Ramsoorat Giri
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Shree Prakash Giri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for State functionaries. As prayed by him, six weeks time is granted to file counter affidavit.

List this case on 29.08.2016 among top ten cases.

Order Date :- 2.8.2016

Download the LatestLaws.com Mobile App