Deo Prakash & Another vs State Of U.P.
2016 Latest Caselaw 4768 ALL

Citation : 2016 Latest Caselaw 4768 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Deo Prakash & Another vs State Of U.P. on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3701 of 2016
 

 
Appellant :- Deo Prakash & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravesh Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Admit.

Summon the lower court record.

List this case in the week commencing 5.9.206 for consideration of prayer for bail before appropriate Bench.

In the meantime learned A.G.A. shall file written objections under first proviso to Section 389 Cr.P.C.

Order Date :- 2.8.2016

Download the LatestLaws.com Mobile App