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Abbas vs State Of U.P.
2016 Latest Caselaw 4754 ALL

Citation : 2016 Latest Caselaw 4754 ALL
Judgement Date : 2 August, 2016

Allahabad High Court
Abbas vs State Of U.P. on 2 August, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 102 of 1995
 

 
Appellant :- Abbas
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.A. Ansari
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

None is present to press this appeal on behalf of the appellant, the case is passed over for the day.

List in next cause list.

Order Date :- 02.08.2016.

Vinod.

 

 

 

 
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