Keshav vs State Of U.P.
2016 Latest Caselaw 4749 ALL

Citation : 2016 Latest Caselaw 4749 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Keshav vs State Of U.P. on 2 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 5043 of 2010
 

 
Appellant :- Keshav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Shukla,Kuldeep Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

Learned counsel for appellant in criminal appeal no. 5043 of 2010, is present, but in connected appeals none is appearing.

In connected criminal appeal nos. 5671 of 2011 and 1877 of 2014, none are present, in the circumstance, the case is passed over for the day. In case, the appellants did not turn up on the next date of listing, then appropriate order will be passed against them.

Order Date :- 02.08.2016.

Vinod.

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