Rajesh Alias Tirra vs State Of U.P.
2016 Latest Caselaw 4748 ALL

Citation : 2016 Latest Caselaw 4748 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Rajesh Alias Tirra vs State Of U.P. on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3728 of 2016
 

 
Appellant :- Rajesh Alias Tirra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Azad Khan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the appellant the case is adjourned.

Let the matter be placed as unlisted on 4.8.2016 before the appropriate Bench.

Order Date :- 2.8.2016

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