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Tejpal And 34 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 4721 ALL

Citation : 2016 Latest Caselaw 4721 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Tejpal And 34 Others vs State Of U.P. And 3 Others on 1 August, 2016
Bench: Tarun Agarwala, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 7639 of 2016
 

 
Petitioner :- Tejpal And 34 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Kant Mishra,Manish Kumar Pathak
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

The writ petition is dismissed.

For orders, see order of date passed in Writ - C No.7521 of 2016.

Order Date :- 1.8.2016

Bhaskar

(Vipin Sinha, J.)         (Tarun Agarwala, J.)

 

 

 
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