Hari Shanker And 9 Others vs Shyam Lal And Anr.
2016 Latest Caselaw 1964 ALL

Citation : 2016 Latest Caselaw 1964 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Hari Shanker And 9 Others vs Shyam Lal And Anr. on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 22 of 2015
 

 
Appellant :- Hari Shanker And 9 Others
 
Respondent :- Shyam Lal And Anr.
 
Counsel for Appellant :- Dharmendra Shukla
 
Counsel for Respondent :- V.M.Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the respondent no. 1.

List in 3rd week of May, 2016.

Order Date :- 27.4.2016

Sanjeev

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