Dr. Virendra Krishna Agarwal ... vs Girish Kumar Talwar And Others
2016 Latest Caselaw 1953 ALL

Citation : 2016 Latest Caselaw 1953 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Dr. Virendra Krishna Agarwal ... vs Girish Kumar Talwar And Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 15 of 2009
 

 
Revisionist :- Dr. Virendra Krishna Agarwal (Since Deceased) And Others
 
Opposite Party :- Girish Kumar Talwar And Others
 
Counsel for Revisionist :- C.K. Parekh
 
Counsel for Opposite Party :- Sankatha Rai,Amar Nath Tandon,Dr. Vinod Kumar Rai,V.K. Rai
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjournment application of Sri C.K.Parekh, learned counsel for the revisionists has been moved.

List in 4th week of July, 2016.

Order Date :- 27.4.2016

Sanjeev

Download the LatestLaws.com Mobile App