Amar Singh vs Ranpal Singh And Others
2016 Latest Caselaw 1951 ALL

Citation : 2016 Latest Caselaw 1951 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Amar Singh vs Ranpal Singh And Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 14 of 2013
 

 
Revisionist :- Amar Singh
 
Opposite Party :- Ranpal Singh And Others
 
Counsel for Revisionist :- Yogendra Kumar Srivastava,Deepak Kumar Kulshrestha
 
Counsel for Opposite Party :- Adil Jamal,Harish Chandra,Jamal Ali,Nisheeth Yadav,Raj Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri D.K.Kulshrestha, learned counsel for the revisionist.

List this case on 4th week of May, 2016.

Order Date :- 27.4.2016

Sanjeev

Download the LatestLaws.com Mobile App