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Vishnu & Others vs State Of U.P.
2016 Latest Caselaw 1931 ALL

Citation : 2016 Latest Caselaw 1931 ALL
Judgement Date : 26 April, 2016

Allahabad High Court
Vishnu & Others vs State Of U.P. on 26 April, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 957 of 1997
 

 
Revisionist :- Vishnu & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- H.K.Sharma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri H. K. Sharma, counsel for the revisionist, the case is passed over for the day.

Lower court record was summoned vide order dated 04.08.1997, which has not been received so far.

Summon the lower court record.

List in last week of July, 2016.

Order Date :- 26.04.2016.

Vinod.

 

 

 
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