Ram Babu vs State Of U.P.
2016 Latest Caselaw 1873 ALL

Citation : 2016 Latest Caselaw 1873 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Ram Babu vs State Of U.P. on 25 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 191 of 1997
 

 
Revisionist :- Ram Babu
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- R.Shyam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

List revised. None is present to press this revision on behalf of revisionist.

The revision is dismissed for want of prosecution.

Interim order, if any, is vacated.

The lower court is directed to take appropriate measures to get the sentence executed.

Lower court record be sent for further necessary action.

Order Date :- 25.4.2016

Vinod.

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