Rama Kant Mishra vs State Of U.P.& Another
2016 Latest Caselaw 1866 ALL

Citation : 2016 Latest Caselaw 1866 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Rama Kant Mishra vs State Of U.P.& Another on 25 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 183 of 1997
 

 
Revisionist :- Rama Kant Mishra
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Revisionist :- K.K.Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

Case taken up in the revised list.

None is present to press this revision on behalf of revisionist.

The revision is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 25.4.2016

Vinod.

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