Ram Kishor Shivhre vs Kedar Prasad Tripathi
2016 Latest Caselaw 1750 ALL

Citation : 2016 Latest Caselaw 1750 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Ram Kishor Shivhre vs Kedar Prasad Tripathi on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 455 of 2009
 

 
Revisionist :- Ram Kishor Shivhre
 
Opposite Party :- Kedar Prasad Tripathi
 
Counsel for Revisionist :- Puneet Kumar Gupta
 
Counsel for Opposite Party :- Dharmendra Pal Singh,Surendra Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Dharmendra Pal Singh, learned counsel for respondent.

Order Date :- 22.4.2016

Pravin

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